Jagdamba Prasad vs State Of U.P.And Others
2016 Latest Caselaw 3076 ALL

Citation : 2016 Latest Caselaw 3076 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Jagdamba Prasad vs State Of U.P.And Others on 26 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 2200 of 2004
 

 
Petitioner :- Jagdamba Prasad
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- J.P. Tripathi,C. Dixit,Dhruv Narayana
 
Counsel for Respondent :- C.S.C.,M.A. Qadeer
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri J.P. Tripathi, learned counsel for petitioner.

2. List in the next cause list.

Order Date :- 26.5.2016

Pravin

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