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Jai Ram Singh vs State Of U.P. Thru' Secy. Food & ...
2016 Latest Caselaw 3075 ALL

Citation : 2016 Latest Caselaw 3075 ALL
Judgement Date : 26 May, 2016

Allahabad High Court
Jai Ram Singh vs State Of U.P. Thru' Secy. Food & ... on 26 May, 2016
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 32550 of 2003
 

 
Petitioner :- Jai Ram Singh
 
Respondent :- State Of U.P. Thru' Secy. Food & Civil Supply & Ors.
 
Counsel for Petitioner :- A.R. Dube,Pradip Narain Singh
 
Counsel for Respondent :- C.S.C.,Virendra Chaubey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri Pradip Narain Singh, learned counsel for petitioner.

2. Put up on 30.05.2016.

Order Date :- 26.5.2016

Pravin

 

 

 
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