Dasharath Chauhan And 3 Others vs State Of U.P. And 5 Others
2016 Latest Caselaw 3066 ALL

Citation : 2016 Latest Caselaw 3066 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Dasharath Chauhan And 3 Others vs State Of U.P. And 5 Others on 26 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 24328 of 2016
 

 
Petitioner :- Dasharath Chauhan And 3 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Vijay Gautam,Ambarish Chatterji
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted two months time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 26.5.2016

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