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Roop Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 3058 ALL

Citation : 2016 Latest Caselaw 3058 ALL
Judgement Date : 26 May, 2016

Allahabad High Court
Roop Singh vs State Of U.P. And 2 Others on 26 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 24470 of 2016
 

 
Petitioner :- Roop Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Tarun Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted two months time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 26.5.2016

AU

 

 

 
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