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Upendra Kumar vs State Of U.P. And 2 Others
2016 Latest Caselaw 2956 ALL

Citation : 2016 Latest Caselaw 2956 ALL
Judgement Date : 24 May, 2016

Allahabad High Court
Upendra Kumar vs State Of U.P. And 2 Others on 24 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 19481 of 2016
 

 
Petitioner :- Upendra Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Abdul Khalik
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel states that a short counter affidavit has been filed on 21.05.2016 in the Registry.

Office is directed to trace out the said affidavit and place it on record.

Rejoinder affidavit filed today is taken on record.

Put up this case on 31.05.2016 in the additional cause list.

Order Date :- 24.5.2016

AU

 

 

 
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