Jwala Sahkari Avas Samiti Ltd. vs U.P. Avas Evam Vikas Parishad & ...
2016 Latest Caselaw 2955 ALL

Citation : 2016 Latest Caselaw 2955 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

Jwala Sahkari Avas Samiti Ltd. vs U.P. Avas Evam Vikas Parishad & ... on 24 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 41630 of 2002
 

 
Petitioner :- Jwala Sahkari Avas Samiti Ltd.
 
Respondent :- U.P. Avas Evam Vikas Parishad & Another
 
Counsel for Petitioner :- Prabhakar Awasthi,Prabhakar Shukla,R.K.Awasthi,Sri Krishna Shukla
 
Counsel for Respondent :- A.K. Saxena,Madan Mohan,SC
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up on 30.05.2016.

Order Date :- 24.5.2016

Pravin

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