Sahyog Sahkari Avas Samiti Ltd. vs U.P. Avas Evam Vikas Parishad & ...
2016 Latest Caselaw 2950 ALL

Citation : 2016 Latest Caselaw 2950 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

Sahyog Sahkari Avas Samiti Ltd. vs U.P. Avas Evam Vikas Parishad & ... on 24 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 15821 of 2002
 

 
Petitioner :- Sahyog Sahkari Avas Samiti Ltd.
 
Respondent :- U.P. Avas Evam Vikas Parishad & Another
 
Counsel for Petitioner :- Pradeep Kumar,Sasmita Srivastava,
 
Counsel for Respondent :- Rajiv Gupta,S.C.,Shrikant
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Ms. Sasmita Srivastava, learned counsel for petitioner.

2. Put up on 26.05.2016.

Order Date :- 24.5.2016

Pravin

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