M/S Hind Lamps Ltd. Thru' Factory ... vs State Of U.P. Thru' Secy. (Labour) ...
2016 Latest Caselaw 2928 ALL

Citation : 2016 Latest Caselaw 2928 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

M/S Hind Lamps Ltd. Thru' Factory ... vs State Of U.P. Thru' Secy. (Labour) ... on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 33604 of 2004
 

 
Petitioner :- M/S Hind Lamps Ltd. Thru' Factory Manager
 
Respondent :- State Of U.P. Thru' Secy. (Labour) & Ors.
 
Counsel for Petitioner :- Vijay Sinha,V.B. Singh
 
Counsel for Respondent :- C.S.C.,A.K.Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 23.5.2016

Pravin

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