Dr.Upendra Nath Sharma & Others vs State Of U.P. & Others
2016 Latest Caselaw 2927 ALL

Citation : 2016 Latest Caselaw 2927 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Dr.Upendra Nath Sharma & Others vs State Of U.P. & Others on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 4954 of 2000
 

 
Petitioner :- Dr.Upendra Nath Sharma & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.B.Singh
 
Counsel for Respondent :- C.S.C.,Vashistha Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 23.5.2016

Pravin

Download the LatestLaws.com Mobile App