Smt. Manju Rani Mitthal vs Mathura Vrindaban Development ...
2016 Latest Caselaw 2922 ALL

Citation : 2016 Latest Caselaw 2922 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Smt. Manju Rani Mitthal vs Mathura Vrindaban Development ... on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 11237 of 2004
 

 
Petitioner :- Smt. Manju Rani Mitthal
 
Respondent :- Mathura Vrindaban Development Authority Thru' Its Secy.& Ors
 
Counsel for Petitioner :- S.C. Goswami
 
Counsel for Respondent :- C.S.C.,Ms. Sumitra Agarwal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 23.5.2016

Pravin

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