Budh Sain Alias Buddha vs State Of U.P.
2016 Latest Caselaw 2913 ALL

Citation : 2016 Latest Caselaw 2913 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Budh Sain Alias Buddha vs State Of U.P. on 23 May, 2016

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5986 of 2006
 

 
Appellant :- Budh Sain Alias Buddha
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sushil Kumar,H.P. Singh,Pankaj Dwivedi,Pankaj Kumar Sharma
 
Counsel for Respondent :- Govt. Advocate,Kapil.Tyagi
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

As prayed, list in the first week of June, 2016.

Order Date :- 23.5.2016

G.S

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