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C/M Laxmi Narayan Degree College ... vs State Of U.P. And 2 Others
2016 Latest Caselaw 2851 ALL

Citation : 2016 Latest Caselaw 2851 ALL
Judgement Date : 20 May, 2016

Allahabad High Court
C/M Laxmi Narayan Degree College ... vs State Of U.P. And 2 Others on 20 May, 2016
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Reserved 
 
Court No. - 33
 
Case :- WRIT - C No. - 6399 of 2016
 
Petitioner :- C/M Laxmi Narayan Degree College And 2 Othrs.
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shiva Nand Pandey
 
Counsel for Respondent :- C.S.C.,Neeraj Tripathi,Vivek Verma
 

 
Hon'ble Manoj Kumar Gupta,J.

Allowed.

For detailed orders, see order of the date passed on Writ-C No.5520 of 2016 C/M Shahid Akshayvar Mall Mahila Mahavidyalay & 2 others Vs.  State Of U.P. and 3 others and connected matters.

A certified copy of the order passed in Writ-C No.5520 of 2016 and connected matters shall accompany a certified copy of this order.

(Manoj Kumar Gupta, J.)   

Order Date :- 20.5.2016

SL

 

 

 
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