Ved Prakash Sharma And Another vs State Of U.P. And 3 Others
2016 Latest Caselaw 2847 ALL

Citation : 2016 Latest Caselaw 2847 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Ved Prakash Sharma And Another vs State Of U.P. And 3 Others on 20 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17508 of 2016
 

 
Petitioner :- Ved Prakash Sharma And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Pradeep Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel states that counter affidavit has been filed in the office.

Office is directed to trace out the same and be placed on record.

List on 24.5.2016, as supplementary fresh.

Order Date :- 20.5.2016

G.S

Download the LatestLaws.com Mobile App