Marjad vs Murti Devi And Anr.
2016 Latest Caselaw 2838 ALL

Citation : 2016 Latest Caselaw 2838 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Marjad vs Murti Devi And Anr. on 20 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 349 of 2016
 

 
Appellant :- Marjad
 
Respondent :- Murti Devi And Anr.
 
Counsel for Appellant :- Krishna Nand Rai,Arvind Kumar Rai
 
Counsel for Respondent :- Virendra Kumar Yadav
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put put up this case as fresh on 19th August, 2016.

Order Date :- 20.5.2016

Sanjeev

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