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Waqf Imam Bandi Begum Sahiba And ... vs Phool Chandra And 28 Others
2016 Latest Caselaw 2813 ALL

Citation : 2016 Latest Caselaw 2813 ALL
Judgement Date : 19 May, 2016

Allahabad High Court
Waqf Imam Bandi Begum Sahiba And ... vs Phool Chandra And 28 Others on 19 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 114 of 2014
 

 
Revisionist :- Waqf Imam Bandi Begum Sahiba And Another
 
Opposite Party :- Phool Chandra And 28 Others
 
Counsel for Revisionist :- Haider Husain
 
Counsel for Opposite Party :- A.K.Malviya,Himanshu Pandey,S.N.Pandey
 

 
Hon'ble Pramod Kumar Srivastava,J. 

The case is passed over on the illness slip of Sri Haider Hussain, learned counsel for the appellants.

List this case in the 4th week of July, 2016.

Order Date :- 19.5.2016

Sanjeev

 

 

 
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