Satyendra Kumar And Another vs Anand Mohan And 5 Ors.
2016 Latest Caselaw 2810 ALL

Citation : 2016 Latest Caselaw 2810 ALL
Judgement Date : 19 May, 2016

Allahabad High Court

Satyendra Kumar And Another vs Anand Mohan And 5 Ors. on 19 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 69 of 2016
 

 
Appellant :- Satyendra Kumar And Another
 
Respondent :- Anand Mohan And 5 Ors.
 
Counsel for Appellant :- Tarun Varma
 
Counsel for Respondent :- Prem Chand Srivastava,Rohit Ranjan Agarwal
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 19.5.2016

Sanjeev

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