Dr. Ram Sevak Dubey vs University Of Alld. & Others
2016 Latest Caselaw 2698 ALL

Citation : 2016 Latest Caselaw 2698 ALL
Judgement Date : 17 May, 2016

Allahabad High Court

Dr. Ram Sevak Dubey vs University Of Alld. & Others on 17 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 21386 of 1998
 

 
Petitioner :- Dr. Ram Sevak Dubey
 
Respondent :- University Of Alld. & Others
 
Counsel for Petitioner :- Ashok Khare,G.K.Singh,Pradeep Upadhyay,Siddharth Khare
 
Counsel for Respondent :- C.S.C.,A.B.L. Gaur,Ankit Saran,G.K. Singh,Gautam Baghel,Piyush Shukla,V.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Sri G.K. Singh, learned Senior Counsel, appearing on behalf of petitioner and Sri Shailendra, counsel for respondents have concluded their arguments.

2. Sri A.B.L. Gaur, counsel appearing for respondent University, after some argument wants further time to prepare the matter.

3. As prayed, put up tomorrow.

Order Date :- 17.5.2016

Pravin

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