Nihal Singh vs Dhani Ram
2016 Latest Caselaw 2695 ALL

Citation : 2016 Latest Caselaw 2695 ALL
Judgement Date : 17 May, 2016

Allahabad High Court

Nihal Singh vs Dhani Ram on 17 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 504 of 2016
 

 
Appellant :- Nihal Singh
 
Respondent :- Dhani Ram
 
Counsel for Appellant :- Vishal Khandelwal,Hari Mohan Srivastava
 
Counsel for Respondent :- Neeraj Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

List this case in the 4th week of July, 2016.

Order Date :- 17.5.2016

Sanjeev

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