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Nandu Sonkar vs State Of U.P. And 6 Others
2016 Latest Caselaw 2693 ALL

Citation : 2016 Latest Caselaw 2693 ALL
Judgement Date : 17 May, 2016

Allahabad High Court
Nandu Sonkar vs State Of U.P. And 6 Others on 17 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 328 of 2016
 

 
Appellant :- Nandu Sonkar
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Appellant :- Sanjay Kumar Singh,Sanjay Kumar Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

List this case in the 3rd week of July, 2016 for hearing on the point of admission of second appeal.

Order Date :- 17.5.2016

Sanjeev

 

 

 
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