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Bihari And 14 Ors. vs Narayan And 13 Ors.
2016 Latest Caselaw 2689 ALL

Citation : 2016 Latest Caselaw 2689 ALL
Judgement Date : 17 May, 2016

Allahabad High Court
Bihari And 14 Ors. vs Narayan And 13 Ors. on 17 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 505 of 2016
 

 
Appellant :- Bihari And 14 Ors.
 
Respondent :- Narayan And 13 Ors.
 
Counsel for Appellant :- Achal Kumar Singh,Babban Singh,Munendra Nath Chaubey
 

 
Hon'ble Pramod Kumar Srivastava,J.

Learned counsel for the appellant requests for adjournment to file supplementary affidavit, which is allowed.

List this case in the 3rd week of July, 2016 for hearing on the point of admission of second appeal.

Order Date :- 17.5.2016

Sanjeev

 

 

 
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