Smt. Shanti Devi And Others vs Smt. Niranjan Lal And Another
2016 Latest Caselaw 2678 ALL

Citation : 2016 Latest Caselaw 2678 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Smt. Shanti Devi And Others vs Smt. Niranjan Lal And Another on 16 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1265 of 2002
 

 
Appellant :- Smt. Shanti Devi And Others
 
Respondent :- Smt. Niranjan Lal And Another
 
Counsel for Appellant :- P.C.Jain
 
Counsel for Respondent :- Santosh Kumar,Gaurav Sharma,L.K.Shukla,S.S. Upadhyay,Smt. Sadhana.Upadhyay
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 16.5.2016

Sanjeev

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