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Babu Lal And Another vs Radhey Shyam And Others
2016 Latest Caselaw 2674 ALL

Citation : 2016 Latest Caselaw 2674 ALL
Judgement Date : 16 May, 2016

Allahabad High Court
Babu Lal And Another vs Radhey Shyam And Others on 16 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 702 of 2001
 

 
Appellant :- Babu Lal And Another
 
Respondent :- Radhey Shyam And Others
 
Counsel for Appellant :- Surendra Pratap Singh
 
Counsel for Respondent :- R.C. Maurya
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 16.5.2016

Sanjeev

 

 

 
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