Veer Singh vs Sharan Veer Singh
2016 Latest Caselaw 2672 ALL

Citation : 2016 Latest Caselaw 2672 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Veer Singh vs Sharan Veer Singh on 16 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 345 of 2004
 

 
Appellant :- Veer Singh
 
Respondent :- Sharan Veer Singh
 
Counsel for Appellant :- Pradeep Kumar
 
Counsel for Respondent :- Kamla Misra,Vikash Chandra Tewari
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

Counter affidavit/ objection of impleadment application no. 94319 of 2013 may be filed within two weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 19th July, 2016.

Order Date :- 16.5.2016

Sanjeev

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