Shiv Kumar vs State Of U.P. And 2 Others
2016 Latest Caselaw 2667 ALL

Citation : 2016 Latest Caselaw 2667 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Shiv Kumar vs State Of U.P. And 2 Others on 16 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 18389 of 2016
 

 
Petitioner :- Shiv Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Prabhat Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Connect this writ petition with Writ A No.14133 of 2016 (Chhatrapal vs. State of U.P. and others).

There is no need to issue notice to the private respondents at this stage.

Order Date :- 16.5.2016

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