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Rishi Pal vs State Of U.P.
2016 Latest Caselaw 2663 ALL

Citation : 2016 Latest Caselaw 2663 ALL
Judgement Date : 16 May, 2016

Allahabad High Court
Rishi Pal vs State Of U.P. on 16 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10732 of 2016
 

 
Applicant :- Rishi Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gaurav Kakkar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up this case on 19th May, 2016 as unlisted.

Order Date :- 16.5.2016

Sanjeev

 

 

 
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