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Usuf Khan vs State Of U.P.
2016 Latest Caselaw 2659 ALL

Citation : 2016 Latest Caselaw 2659 ALL
Judgement Date : 16 May, 2016

Allahabad High Court
Usuf Khan vs State Of U.P. on 16 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10685 of 2016
 

 
Applicant :- Usuf Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravi Shanker Tiwari,Manoj Kumar Bhatt
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for applicant and learned AGA

Chargesheet in this case has been filed against husband only. It appears appropriate that bail be considered after recording of statement of informant in Court because he is stated to have seen the accused immediately after the incident.

List this case in 3rd week of July, 2016.

Order Date :- 16.5.2016

Sanjeev

 

 

 
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