Simrat Singh vs State Of U.P. & Another
2016 Latest Caselaw 2650 ALL

Citation : 2016 Latest Caselaw 2650 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Simrat Singh vs State Of U.P. & Another on 16 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 20
 

 
Case :- APPLICATION U/S 482 No. - 166 of 2012
 

 
Applicant :- Simrat Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sumit Daga
 
Counsel for Opposite Party :- Govt. Advocate,N.D. Rai
 

 
Hon'ble Abhai Kumar, J.

On the request made on behalf of learned counsel for the applicant, the case is passed over for the day.

List in 04th week of July, 2016.

Order Date :- 16.5.2016

Vinod.

Download the LatestLaws.com Mobile App