Citation : 2016 Latest Caselaw 2649 ALL
Judgement Date : 16 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 20 Case :- APPLICATION U/S 482 No. - 188 of 2012 Applicant :- Anis @ Anisul Haq Opposite Party :- State Of U.P. And Another Counsel for Applicant :- S.T. Ali Counsel for Opposite Party :- Govt.Advocate,Manish Singh Hon'ble Abhai Kumar, J.
The case is called out in the revised list.
None is present to press this application on behalf of applicant.
The facts of the matter shows that case might have been infructuous.
Therefore, the application is dismissed as infructuous.
Interim order, if any, is vacated.
Order Date :- 16.05.2016.
Vinod.
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