Rajesh Kumar And Others vs State Of U.P. And Others
2016 Latest Caselaw 2646 ALL

Citation : 2016 Latest Caselaw 2646 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Rajesh Kumar And Others vs State Of U.P. And Others on 16 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 73209 of 2010
 

 
Petitioner :- Rajesh Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Siddharth Khare,Sri Ashok Khare
 
Counsel for Respondent :- C. S. C.,Neeraj Upadhyay
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after two weeks.

The interim order is extended till the next date of listing.

Order Date :- 16.5.2016

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