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Abhishek Verma vs State Of U.P. And 2 Others
2016 Latest Caselaw 2642 ALL

Citation : 2016 Latest Caselaw 2642 ALL
Judgement Date : 16 May, 2016

Allahabad High Court
Abhishek Verma vs State Of U.P. And 2 Others on 16 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 22102 of 2016
 

 
Petitioner :- Abhishek Verma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Tag this writ petition with Writ-A No.59048 of 2014 (Om Prakash v. State of U.P. and others).

Order Date :- 16.5.2016

AU

 

 

 
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