Mehandi Hasan vs State Of U.P.And 3 Others
2016 Latest Caselaw 2638 ALL

Citation : 2016 Latest Caselaw 2638 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Mehandi Hasan vs State Of U.P.And 3 Others on 16 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 3779 of 2016
 

 
Petitioner :- Mehandi Hasan
 
Respondent :- State Of U.P.And 3 Others
 
Counsel for Petitioner :- Vivek Kumar Singh,Bhagwati Prasad Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 16.5.2016

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