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Akhilesh Yadav vs Union Of India And 2 Others
2016 Latest Caselaw 2635 ALL

Citation : 2016 Latest Caselaw 2635 ALL
Judgement Date : 16 May, 2016

Allahabad High Court
Akhilesh Yadav vs Union Of India And 2 Others on 16 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16917 of 2016
 

 
Petitioner :- Akhilesh Yadav
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Jeet Bahadur Singh
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 16.5.2016

AU

 

 

 
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