Sanjai Singh vs State Of U.P.
2016 Latest Caselaw 2631 ALL

Citation : 2016 Latest Caselaw 2631 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Sanjai Singh vs State Of U.P. on 16 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 20
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28327 of 2015
 

 
Applicant :- Sanjai Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Jee Saxena,Raghuvansh Chandra
 
Counsel for Opposite Party :- Govt.Advocate,A M Tripathi
 

 
Hon'ble Abhai Kumar, J.

List in next cause list.

Order Date :- 16.5.2016

Vinod.

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