Citation : 2016 Latest Caselaw 2626 ALL
Judgement Date : 16 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 13462 of 2016 Petitioner :- Mahendra Pal Singh Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Ved Prakash Pandey Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
List in the next cause list.
Order Date :- 16.5.2016
AU
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