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Sri Narayan @ Nanhku vs State Of U.P.
2016 Latest Caselaw 2624 ALL

Citation : 2016 Latest Caselaw 2624 ALL
Judgement Date : 16 May, 2016

Allahabad High Court
Sri Narayan @ Nanhku vs State Of U.P. on 16 May, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14281 of 2016
 
Applicant :- Sri Narayan @ Nanhku
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Singh,Amarendra Nath Singh,Radhey Shyam Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A and learned counsel for the complainant may file counter affidavits within three weeks.

List on 6.7.2016.

However, this matter shall not be treated as part heard/ tied up to this Bench.

Order Date :- 16.5.2016

G.S

 

 

 
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