Ambika Prasad Vishwakarma vs State Of U.P.
2016 Latest Caselaw 2614 ALL

Citation : 2016 Latest Caselaw 2614 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Ambika Prasad Vishwakarma vs State Of U.P. on 16 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14421 of 2016
 

 
Applicant :- Ambika Prasad Vishwakarma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rudra Pratap Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Put up, as fresh, on 20.5.2016, before appropriate Bench.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 16.5.2016

G.S

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