Rakesh And Others vs State Of U.P.
2016 Latest Caselaw 2610 ALL

Citation : 2016 Latest Caselaw 2610 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Rakesh And Others vs State Of U.P. on 16 May, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 2811 of 2008
 

 
Appellant :- Rakesh And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.S. Hajela,A.P. Paul,Amit Misra,B.B.Paul,M.P. Singh,Pankaj Shukla,Rajul Bhargava,Vinod Tripathi
 
Counsel for Respondent :- Govt.Advocate,A.P.Singh,Lav Srivastava,S.D.Pandey,V.P.Srivastava,Yogesh Srivastava
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

List in the next cause list.

Order Date :- 16.5.2016

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