Ram Prakash @ Raja vs The State Of U.P.
2016 Latest Caselaw 2553 ALL

Citation : 2016 Latest Caselaw 2553 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Ram Prakash @ Raja vs The State Of U.P. on 13 May, 2016

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 425 of 1994
 

 
Appellant :- Ram Prakash @ Raja
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- B.R.Verma,Akhilesh Kumar Srivastava,Girish Kumar Pande,Pankaj Verma
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Aditya Nath Mittal,J.

Dismissed vide my order of date passed in Criminal Appeal No.422 of 1994.

Order Date :- 13.5.2016

VNP/-

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