Pappu @ Mohammad Yusuf vs State Of U.P.
2016 Latest Caselaw 2552 ALL

Citation : 2016 Latest Caselaw 2552 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Pappu @ Mohammad Yusuf vs State Of U.P. on 13 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 33 of 2004
 

 
Revisionist :- Pappu @ Mohammad Yusuf
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- S.M.N. Abbas Abedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri S.M.N. Abbas Abedi, learned counsel for revisionist.

Order Date :- 13.5.2016

Pravin

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