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Ishrat Ali vs Fundan & Others
2016 Latest Caselaw 2550 ALL

Citation : 2016 Latest Caselaw 2550 ALL
Judgement Date : 13 May, 2016

Allahabad High Court
Ishrat Ali vs Fundan & Others on 13 May, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 1781 of 2002
 

 
Revisionist :- Ishrat Ali
 
Opposite Party :- Fundan & Others
 
Counsel for Revisionist :- J.J. Munir
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

As requested by Sri J.J. Munir, learned counsel for revisionist, case is passed over for the day.

Order Date :- 13.5.2016

Pravin

 

 

 
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