Krishna Murari & Others vs State Of U.P. & Another
2016 Latest Caselaw 2549 ALL

Citation : 2016 Latest Caselaw 2549 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Krishna Murari & Others vs State Of U.P. & Another on 13 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 24 of 2004
 

 
Revisionist :- Krishna Murari & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- 
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Issue notice to revisionists, to engage another counsel.

List thereafter.

Order Date :- 13.5.2016

Pravin

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