Citation : 2016 Latest Caselaw 2547 ALL
Judgement Date : 13 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 283 of 2016 Appellant :- Love Lekhraj Parashar Respondent :- Smt. Renu Jain And 3 Ors. Counsel for Appellant :- Manjari Singh Counsel for Respondent :- Himanshu Tiwari,Rajesh Srivastava Hon'ble Pramod Kumar Srivastava,J.
The case is adjourned on the request of learned counsel for the appellant
Put up this case as fresh on 14th July, 2016.
Order Date :- 13.5.2016
Sanjeev
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