Citation : 2016 Latest Caselaw 2546 ALL
Judgement Date : 13 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 258 of 2016 Appellant :- Anil Kumar Respondent :- Veerpal And 4 Ors. Counsel for Appellant :- Vishal Khandelwal,Prakash Chandra Gupta Hon'ble Pramod Kumar Srivastava,J.
Learned counsel for the appellant requests for time to file some documents.
Request made is accepted.
List this case in the 1st week of August, 2016 for hearing on the point of admission of second appeal.
Order Date :- 13.5.2016
Sanjeev
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