Rakesh Khanna vs State Of U.P. & Others
2016 Latest Caselaw 2544 ALL

Citation : 2016 Latest Caselaw 2544 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Rakesh Khanna vs State Of U.P. & Others on 13 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 110 of 2004
 

 
Revisionist :- Rakesh Khanna
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- K.D. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

List in the next cause list peremptorily.

Order Date :- 13.5.2016

Pravin

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