Santosh Kumar Dwivedi & 6 Others vs State Of U.P. & Another
2016 Latest Caselaw 2534 ALL

Citation : 2016 Latest Caselaw 2534 ALL
Judgement Date : 12 May, 2016

Allahabad High Court

Santosh Kumar Dwivedi & 6 Others vs State Of U.P. & Another on 12 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 166 of 2016
 

 
Applicant :- Santosh Kumar Dwivedi & 6 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Santosh Kumar Nigam
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Notice on behalf of respondent No.1 has been accepted by learned Government Advocate.

Issue notice to respondent No.2 returnable within four weeks.

List after service.

Order Date :- 12.5.2016

G.S

Download the LatestLaws.com Mobile App