Citation : 2016 Latest Caselaw 2531 ALL
Judgement Date : 12 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 167 of 2016 Applicant :- Santosh Kumar Dwivedi & 3 Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Santosh Kumar Nigam Counsel for Opposite Party :- G.A. Hon'ble Pratyush Kumar,J.
Notice on behalf of respondent No.1 has been accepted by learned Government Advocate.
Issue notice to respondent No.2 returnable within four weeks.
List after service along with Transfer Applications No.166 of 2016 & 159 of 2016.
Order Date :- 12.5.2016
G.S
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