Citation : 2016 Latest Caselaw 2524 ALL
Judgement Date : 12 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - C No. - 27429 of 2003 Petitioner :- Singhal Brothers Pvt. Ltd. Respondent :- U.P. State Industrial Devlp. Corporation & Another Counsel for Petitioner :- M.K. Rajwanshi,Manish Goyal,N.C.Rajvanshi,S.P. Gupta,S.P.Gupta, Counsel for Respondent :- H. Zaidi,S.C.,S.K. Mishra,Vivek Varma Hon'ble Sudhir Agarwal,J.
Hon'ble Shamsher Bahadur Singh,J.
1. Learned counsel for petitioner states that he has filed an impleadment application in the office on 09.08.2012 which is not on record.
2. Office is directed to trace the same and place it on record.
3. List in the next cause list.
Order Date :- 12.5.2016
Pravin
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