Ramveer vs State Of U.P.
2016 Latest Caselaw 2523 ALL

Citation : 2016 Latest Caselaw 2523 ALL
Judgement Date : 12 May, 2016

Allahabad High Court

Ramveer vs State Of U.P. on 12 May, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 3555 of 2013
 

 
Appellant :- Ramveer
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Daga,Rahul Chaturvedi
 
Counsel for Respondent :- Govt. Advocate,Arvind K. Pandey
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

List the matter on 19.5.2016.

Order Date :- 12.5.2016

Irshad

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