Singhal Brothers Pvt. Ltd. vs U.P. State Industrial Devlp. ...
2016 Latest Caselaw 2511 ALL

Citation : 2016 Latest Caselaw 2511 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Singhal Brothers Pvt. Ltd. vs U.P. State Industrial Devlp. ... on 11 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 27429 of 2003
 
Petitioner :- Singhal Brothers Pvt. Ltd.
 
Respondent :- U.P. State Industrial Devlp. Corporation & Another
 
Counsel for Petitioner :- Tarun Agarwala,M.K. Rajwanshi,Manish Goyal,N.C.Rajvanshi,S.P. Gupta,S.P.Gupta,Yashwant Verma
 
Counsel for Respondent :- H. Zaidi,A.K. Misra,S.C.,S.K. Mishra,Vivek Varma
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Learned counsel for petitioner states that he has filed an impleadment application in the office on 09.08.2012 which is not on record.

2. Office is directed to trace the same and place it on record.

3. List in the next cause list.

Order Date :- 11.5.2016

Pravin

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