Paltan Kushwaha vs State Of U.P.
2016 Latest Caselaw 2506 ALL

Citation : 2016 Latest Caselaw 2506 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Paltan Kushwaha vs State Of U.P. on 11 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13226 of 2016
 

 
Applicant :- Paltan Kushwaha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mukesh Kumar Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted three weeks' time to file counter affidavit annexing therewith the hospital paper showing the admission of the deceased and the copy of death sent to the police station.

List thereafter.

Order Date :- 11.5.2016

G.S

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